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Mihijam Vanaspati Ltd & Anr vs Shining Vyapar Pvt Ltd And Ors
2025 Latest Caselaw 1877 Cal/2

Citation : 2025 Latest Caselaw 1877 Cal/2
Judgement Date : 20 June, 2025

Calcutta High Court

Mihijam Vanaspati Ltd & Anr vs Shining Vyapar Pvt Ltd And Ors on 20 June, 2025

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)

                                CS-COM/788/2024
                              [OLD NO. CS/332/2012]

                         MIHIJAM VANASPATI LTD & ANR
                                      VS
                        SHINING VYAPAR PVT LTD AND ORS

  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 20th June, 2025.

Appearance:

Mr. S. Bhattacharya, Adv.

Mr. B. Ghosh, Adv.

Ms. S. Mitra, Adv.

...for the plaintiff

Mr. Rishad Medora, Adv. Mr. Rohit Banerjee, Adv. Ms. Kanchan Jaju, Adv. Ms. Vanshika Lamba, Adv. ...for the defendant nos. 1 & 2

The Court:- Argument is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.)

T.O. AR(CR)

 
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