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Tci Finance Limited vs Godavari Commercial Services Private
2025 Latest Caselaw 1810 Cal/2

Citation : 2025 Latest Caselaw 1810 Cal/2
Judgement Date : 17 June, 2025

Calcutta High Court

Tci Finance Limited vs Godavari Commercial Services Private on 17 June, 2025

OD-8
                                    ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                     EC/288/2020

                                   IA NO: GA/1/2021

                              TCI FINANCE LIMITED
                                       VS
                     GODAVARI COMMERCIAL SERVICES PRIVATE
                               LIMITED AND ORS.

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY
    Date : 17th June, 2025
                                                                          Appearance:
                                                              Mr. Abhrajit Mitra, Sr. Adv.
                                                                     Mr. Ankan Rai, Adv.
                                                               Mr. Ratnesh Kr. Rai, Adv.
                                                               Ms. Sakshi Kejriwal, Adv.
                                                              Ms. Nabanita Manna, Adv.
                                                                  ...for the decree-holder

                                                                 Mr. Sakya Sen, Sr. Adv.
                                                                   Mr. M. S. Tiwari, Adv.
                                                              Ms. Pallavi Chatterjee, Adv.
                                                                    ...for the respondents

The Court: Mr. Mitra, learned Senior Advocate for the decree holder

and Mr. Sen, learned Senior Advocate for the judgment debtor are

present.

Heard learned Advocates on the Execution Case.

Let this matter appear on 3rd July, 2025 at 11:30 a.m. under the

heading "Chamber Application (Adjournment)".

Learned Advocates are requested to submit written notes of

arguments.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)

 
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