B P Poddar Hospital And Medical Research ... vs Uco Bank
2025 Latest Caselaw 1802 Cal/2

Calcutta High Court

B P Poddar Hospital And Medical Research ... vs Uco Bank on 17 June, 2025

        ORDER                                                   OD - 14



                    IN THE HIGH COURT AT CALCUTTA
                 ORIDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                             EC/55/2024
                               WITH
                           CS/185/2018
                         IA NO: GA/1/2024
          B P PODDAR HOSPITAL AND MEDICAL RESEARCH LTD.
                                 VS
                             UCO BANK

BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 17th June, 2025.

Appearance:

Mr. Satadeep Bhattacharyya, Adv.

Mr. Samriddha Sen, Adv.

Mr. Arijeet Bera, Adv.

...for the decree-holder Mr. Shashwat Nayak, Adv. Ms. Antalina Guha, Adv. For the judgment debtor

The Court: On the prayer of learned Advocate for the judgment

debtor, the matter stands adjourned till 24.06.2025.

(BISWAROOP CHOWDHURY, J.)

JM