The All India Tea And Trading Company ... vs The Loobah Company Limited
2025 Latest Caselaw 1760 Cal/2

Calcutta High Court

The All India Tea And Trading Company ... vs The Loobah Company Limited on 13 June, 2025

OCD-23
                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                               ORIGINAL SIDE
                            [Commercial Division]

                             CS-COM/247/2024
                            [Old No.CS/45/2021]
       IA No.GA/1/2021, GA/3/2022, GA/4/2023, GA/5/2023, GA/6/2023

              THE ALL INDIA TEA AND TRADING COMPANY LIMITED
                                    -VS-
                       THE LOOBAH COMPANY LIMITED


   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO
   Date : 13th June, 2025.

                                                                       Appearance :
                                                         Ms. Nairanjana Ghosh, Adv.
                                                                   ... for the plaintiff

                                                                Mr. Aritra Basu, Adv.
                                                        Mr. Souradeep Banerjee, Adv.
                                                         Mr. Abhidipto Tarafder, Adv.
                                                                  Ms. S. Sinha, Adv.
                                                                 ... for the defendant

         1.

Ms. Nairanjana Ghosh, learned Advocate, is appearing for the

plaintiff.

2. Mr. Aritra Basu, learned Advocate, is appearing for the defendant.

3. It is informed to this Court that co-ordinate Bench of this Court

has already heard the matter in connection with GA/4/2023 and fixed for

final judgment.

4. In view of the above, for the present, let the matter go out of the

list. Liberty to mention after notice to the parties.

(KRISHNA RAO, J.)

S.De