Malati Saha And Ors vs Indian Oil Corporation And Ors
2025 Latest Caselaw 1746 Cal/2

Calcutta High Court

Malati Saha And Ors vs Indian Oil Corporation And Ors on 12 June, 2025

OD-2
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                              ORIGINAL SIDE

                                WPO/370/2024

                          MALATI SAHA AND ORS.
                                   VS
                    INDIAN OIL CORPORATION AND ORS.

     BEFORE:
     The Hon'ble JUSTICE SUBHENDU SAMANTA
     Date : 12th June, 2025.
                                                                         Appearance:
                                                                  Mr. Arijit Dey, Adv.
                                                           Mr. D. R. Mukherjee, Adv.
                                                                ... for the petitioner..

                                                           Mr. Amit Kumar Nag, Adv.
                                                            Mr. Subhajit Ghosh, Adv.
                                                                 ..for the respondent.

The Court:- Written notes of argument along with the copies of the

judgment referred to by Indian Oil Corporation Limited during the course of

argument placed and be taken on record. It appears that both the parties have

placed their respective written notes of argument.

Argument concluded and made CAV.

(SUBHENDU SAMANTA, J.)

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