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Mpmc Pvt. Ltd vs Canara Bank
2025 Latest Caselaw 1740 Cal/2

Citation : 2025 Latest Caselaw 1740 Cal/2
Judgement Date : 12 June, 2025

Calcutta High Court

Mpmc Pvt. Ltd vs Canara Bank on 12 June, 2025

OD-2

                  IN THE HIGH COURT AT CALCUTTA
               ORIDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                             EC/287/2011
                     IA NO: GA/3/2023, GA/4/2024

                             MPMC PVT. LTD.
                                  VS
                              CANARA BANK

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 12th June, 2025.

                                                                    APPEARANCE:
                                                              Mr. F. Ghaffar, Adv.
                                                     Ms. Swati Bhattacharya, Adv.
                                                            Mr. Zafan Jilani, Adv.
                                                                ..for the petitioner

                                                        Ms. Aparajita Ghosh, Adv.
                                                         Mr. Soumik Ghosh, Adv.
                                                        ...for the Judgment Debtor



       1.

Learned advocates for the parties pray for time on the ground that

an appeal against the execution order is pending.

2. The matter stands adjourned till 8 th July, 2025.

(BISWAROOP CHOWDHURY, J.)

gb.

 
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