Pioneer Property Management Ltd vs Amazon Seller Services Pvt. Ltd. And Anr
2025 Latest Caselaw 1736 Cal/2

Calcutta High Court

Pioneer Property Management Ltd vs Amazon Seller Services Pvt. Ltd. And Anr on 12 June, 2025

OCD-32

                               ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION
                             ORIGINAL SIDE

                            EC-COM/108/2025

               PIONEER PROPERTY MANAGEMENT LTD.
                               VS
             AMAZON SELLER SERVICES PVT. LTD. AND ANR

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date: June 12, 2025.

                                                                      Appearance :
                                                 Ms. Suparna Mukherjee, Sr. Adv.
                                                      Mr. Sankarsan Sarkar, Adv.
                                                               Mr. Ratul Das, Adv.
                                                          Mr. Abhijit Sarkar, Adv.
                                                    Mr. Abhit Chitta Kundu, Adv.
                                                           ...for the decree holder

                                                 Mr. Harsh Hiroo Gursahani, Adv.
                                                         Mr. Adarsh Kumar, Adv.
                                                      Mr. Sayandeep Pahari, Adv.
                                                               Mr. A. Karim, Adv.
                                                 ... for the judgment debtor no. 1.

                                                     Ms. Jayati Chowdhury, Adv.
                                                        Ms. Rashmi Singhee, Adv.
                                                          Ms. Priya Malakar, Adv.
                                                  ... for the judgment debtor no. 2

1.

Ms. Suparna Mukherjee, learned Counsel, is appearing for the

Decree Holder.

2. Mr. Harsh Hiroo Gursahani, learned Counsel, is appearing for the

Judgment Debtor No. 1.

3. Ms. Jayanti Chowdhury, learned Counsel, is appearing for the

Judgment Debtor no. 2.

4. It is submitted by the Learned Counsel appearing for the parties that

in terms of the decree passed by this Court, the judgment debtors

have deposited the total amount of Rs. 72 lakhs with the Registrar of

this Court in terms of the order passed by the Hon'ble Division

Bench. It is found that the appeal preferred by the judgment debtor

is pending before the Appellate Court.

5. In view of the above, let EC-COM/108/2025 go out of the list till the

disposal of the appeal. Liberty to mention.

(KRISHNA RAO, J.)

DB