Bidyutlata Mahapatra And Anr vs Shrachi Developers Pvt Ltd And Ors
2025 Latest Caselaw 1697 Cal/2

Calcutta High Court

Bidyutlata Mahapatra And Anr vs Shrachi Developers Pvt Ltd And Ors on 11 June, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OCD-7
                      IN THE HIGH COURT AT CALCUTTA
                         Civil Appellate Jurisdiction
                                 ORIGINAL SIDE
                           (COMMERCIAL DIVISION)

                               AO-COM/13/2024
                                    WITH
                               AP-COM/217/2024

                         Bidyutlata Mahapatra And Anr
                                      VS
                       Shrachi Developers Pvt Ltd And Ors

  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE
                     AND
  The Hon'ble JUSTICE RAI CHATTOPADHYAY
  Date : June 11, 2025.


                                                                         Appearance:
                                                                  Mr. Avishek Guha, Adv.
                                                              Mr. Ankush Majumdar, Adv.
                                                                     ...for the appellants.

                                                              Mr. Samrat Sen, Sr. Adv.
                                                                   Ms. Manali Ali, Adv.
                                                               Mr. Paritosh Sinha, Adv.
                                                         Mr. Soubhik Chowdhury, Adv.
                                                              Ms. Tapasika Bose, Adv.
                                                         Ms. Sayantani Banerjee, Adv.
                                                            ...for the respondent No. 1.


                            Dictated by Arijit Banerjee, J.

The Court: Hearing is concluded. Judgment is reserved.

The order of injunction that was passed by a Co-ordinate Bench on

November 4, 2024 shall stand reinstated and continue till the disposal of this

appeal.

(ARIJIT BANERJEE, J.)

(RAI CHATTOPADHYAY, J.)

KB AR (CR)