Bimla Devi Jaiswal vs Indus Towers Limited
2025 Latest Caselaw 1680 Cal/2

Calcutta High Court

Bimla Devi Jaiswal vs Indus Towers Limited on 10 June, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

   ORDER                                                                OC-113
                          IN THE HIGH COURT AT CALCUTTA
                               COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                                    AP/256/2021
                                 BIMLA DEVI JAISWAL
                                         VS
                               INDUS TOWERS LIMITED

BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR

Date: 10th June 2025.

Appearance:-

Mr. Shaunak Ghosh, Adv.

Mr. Rajib Mullick, Adv.

...for petitioner.

The Court:- Hearing in concluded. Written notes have been filed. The

matter is reserved for judgment.

(SHAMPA SARKAR, J.)

S. Kumar / R.D. Barua