Tci Finance Limited vs Godavari Commercial Services Private ...
2025 Latest Caselaw 1679 Cal/2

Calcutta High Court

Tci Finance Limited vs Godavari Commercial Services Private ... on 10 June, 2025

OD-15

                   IN THE HIGH COURT AT CALCUTTA
                ORIDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                               EC/288/2020
                             IA NO: GA/1/2021

                    TCI FINANCE LIMITED
                             VS
    GODAVARI COMMERCIAL SERVICES PRIVATE LIMITED AND ORS.


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 10th June, 2025.

                                                                         APPEARANCE:
                                                            Mr. Abhrajit Mitra, Sr. Adv.
                                                                    Mr. Ankan Rai, Adv.
                                                             Mr. Ratnesh Kr. Rai, Adv.
                                                             Ms. Sakshi Kejriwal, Adv.
                                                                      Mr. A Mishra, Adv
                                                                ...for the decree-holder

                                                                Mr. M. S. Tiwari, Adv.
                                                               ...for judgment debtors.

    1.

Learned advocates for the decree-holder is present and learned

Advocate for the decree-holder submits that the direction for filling

affidavit of assets be passed. Prayer for accommodation is made on

behalf of Mr. Sakya Sen, learned Senior Advocate representing the

judgment debtors.

2. In the interest of justice, the prayer is allowed.

3. Let this matter appear on 17th June, 2025 under the same position.

4. The interim order dated 6th February, 2025 shall continue till 18th

July, 2025.

5. Let this matter appear on 17th June, 2025.

(BISWAROOP CHOWDHURY, J.)

gb.