Dhruv Surana vs Surendra Singh Bangani
2025 Latest Caselaw 1676 Cal/2

Calcutta High Court

Dhruv Surana vs Surendra Singh Bangani on 10 June, 2025

OD-24 and 25

                    IN THE HIGH COURT AT CALCUTTA
                 ORIDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                 EC/40/2024

                             DHRUV SURANA
                                   VS
                         SURENDRA SINGH BANGANI

                                 EC/41/2024

                              MITA SURANA
                                   VS
                         SURENDRA SINGH BANGANI


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 10th June, 2025.

                                                                     APPEARANCE:
                                                            Mr. Jai Kr. Surana, Adv.
                                                           Mr. Abhimonyu Roy, Adv.
                                                               For the decree holder


      1.

Learned Advocates for the decree-holder is present.

2. None appears on behalf of the judgment debtor.

3. Let this matter appear on 12th June, 2025.

4. Learned advocate for the decree-holder is requested to intimate the

learned advocate for the judgment debtor by notice.

5. Let the supplementary affidavit filed be kept with the records.

(BISWAROOP CHOWDHURY, J.)

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