And Anr vs Williamson Magor And Co. Limited
2025 Latest Caselaw 1673 Cal/2

Calcutta High Court

And Anr vs Williamson Magor And Co. Limited on 10 June, 2025

OD-21
                                   ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                    EC/189/2023

                   CONTEMPORARY BROKERS PRIVATE LIMITED
                                 AND ANR.
                                    VS
                     WILLIAMSON MAGOR AND CO. LIMITED


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 10th June, 2025 Appearance:

Mr. Deepan Kr. Sarkar, Adv.

Mr. Aayush Lakhotia, Adv.

Ms. Sanchali Bhowmik, Adv.

...for the decree holder

Mr. Ritoban Sarkar, Adv.

Mr. Barnik Ghosh, Adv.

...for the judgment debtor

The Court: Learned Advocates for the parties are present.

Learned Advocate for the judgment debtor submits that he could not

obtain necessary instructions. Thus, this matter stands adjourned till

24th June, 2025.

Learned Advocates shall obtain necessary instructions on the said day

and in the event learned Advocate does not receive any report or

instruction from the judgment debtor, the Director of the judgment

debtor shall be present in Court on 24th June, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)