Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shivani Properties Pvt Ltd vs Rajeev Lochan
2025 Latest Caselaw 1668 Cal/2

Citation : 2025 Latest Caselaw 1668 Cal/2
Judgement Date : 10 June, 2025

Calcutta High Court

Shivani Properties Pvt Ltd vs Rajeev Lochan on 10 June, 2025

OD-14

                     IN THE HIGH COURT AT CALCUTTA
                  ORIDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                              EC/520/2019
                            WITH CS/223/2013
      IA NO: GA/1/2023, GA/2/2023, GA/3/2024, GA/4/2024, GA/5/2025

                       SHIVANI PROPERTIES PVT LTD.
                                   VS
                             RAJEEV LOCHAN
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 10th June, 2025.

                                                                     APPEARANCE:
                                                       Mr. Ratul Deb Banerjee, Adv.
                                                            Ms. J. Pramanick, Adv.
                                                           For the judgment debtor


       1.

Learned advocate for the judgment debtor prays for an

accommodation.

2. Let this matter appear on 12th June, 2025 at the top of the list. No

further adjournment will be granted.

(BISWAROOP CHOWDHURY, J.)

gb.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter