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Abhishek Buchasia vs Mohan General Trading Company
2025 Latest Caselaw 1667 Cal/2

Citation : 2025 Latest Caselaw 1667 Cal/2
Judgement Date : 10 June, 2025

Calcutta High Court

Abhishek Buchasia vs Mohan General Trading Company on 10 June, 2025

OD-7
                                   ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                  EC/514/2011
                     IA NO: GA/2/2015 (Old No:GA/2918/2015)

                              ABHISHEK BUCHASIA
                                     VS
                        MOHAN GENERAL TRADING COMPANY


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 10th June, 2025

The Court: Learned Advocate for the decree holder is present. None

appears for the judgment debtor.

None moves this application being GA/2/2015 (Old No.

GA/2918/2015).

It is submitted by the learned Advocate for the decree holder that part

of the decree has been satisfied and this application being GA/2/2015

has become infructuous. In the facts and circumstances of GA/2/2015

is dismissed as infructuous.

Let this matter appear on 22nd July, 2025 for further orders and

compliance.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)

 
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