Newever Vincom Private Limited vs Debabrata Ghosh
2025 Latest Caselaw 683 Cal/2

Calcutta High Court

Newever Vincom Private Limited vs Debabrata Ghosh on 31 July, 2025

OCD-30 & 31
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                                IA No. GA/2/2024
                             [Old No. CS/238/2023]
                              In CS-COM/670/2024

                     NEWEVER VINCOM PRIVATE LIMITED
                                  -VS-
                           DEBABRATA GHOSH

                                        &

                                IA No. GA/3/2024
                             [Old No. CS/238/2023]
                              In CS-COM/670/2024

                     NEWEVER VINCOM PRIVATE LIMITED
                                  -VS-
                           DEBABRATA GHOSH


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : July 31, 2025.
                                                                     Appearance :
                                                       Mr. Arnab Chakraborty, Adv.
                                                        Ms. Pragya Bhowmick, Adv.
                                                                ...for the petitioner

                                                               Mr. K. C. Garg, Adv.
                                                                ...for the defendant

1.

Counsel for the applicant/judgment debtor has argued the matter at

length but due to paucity of time, hearing could not be completed.

2. Let the matter appear on 8th August, 2025.

(KRISHNA RAO, J.)

Sbghosh