Finance Company Limited vs Millal Hossain Sk And Ors
2025 Latest Caselaw 667 Cal/2

Calcutta High Court

Finance Company Limited vs Millal Hossain Sk And Ors on 30 July, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD 2
                                ORDER SHEET
                                 EC/428/2023
                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE


                   M/S CHOLAMANDALAM INVESTMENT AND
                        FINANCE COMPANY LIMITED
                                   VS
                        MILLAL HOSSAIN SK AND ORS

      BEFORE:
      The Hon'ble JUSTICE SHAMPA SARKAR

Date: 30th July, 2025.

Appearance:

Mr. Ranjit Singh, Adv.

Ms. Tutul Das Singh, Adv. Mr. Amar Singh, Adv.

Mr. Pranit Biswas, Adv.

Ms. Zoya Khanum, Adv.

. . .for the petitioner.

Ms. Shahina Haque, Adv.

Ms. Mithu singha Mahapatra, Adv.

. . .for the judgment debtors.

The Court: Let this matter appear under the heading "To be Mentioned" on

12th August, 2025, within which time the asset which has been already

repossessed shall be sold.

The report with regard to the sale shall be file in Court by the award

holder.

(SHAMPA SARKAR, J.) SP/