Rajan Poddar vs Greentech It City Pvt Ltd
2025 Latest Caselaw 648 Cal/2

Calcutta High Court

Rajan Poddar vs Greentech It City Pvt Ltd on 29 July, 2025

OD-25
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                   EC/54/2024

                              IA NO: GA/1/2025

                             RAJAN PODDAR
                                  VS
                        GREENTECH IT CITY PVT LTD


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 29th July, 2025

Appearance:

Mr. Mohit Gupta, Adv.

Mr. Jit Roy, Adv.

..for the decree holder

Mr. Ratul Das, Adv.

Mr. Kamran Hussain, Adv. Mr. Shivam Pathak, Adv. Mr. Anant Dwivedi, Adv. Mr. Sumit Biswas, Adv. ..for the Judgment Debtor

The Court:- On prayer of the learned Advocates, the matter stands

adjourned till 7th August, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)