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M/S Jagruti Componics P Ltd And Ors vs The Kolkata Municipal Corporation And ...
2025 Latest Caselaw 581 Cal/2

Citation : 2025 Latest Caselaw 581 Cal/2
Judgement Date : 25 July, 2025

Calcutta High Court

M/S Jagruti Componics P Ltd And Ors vs The Kolkata Municipal Corporation And ... on 25 July, 2025

                                         ORDER SHEET
                               IN THE HIGH COURT AT CALCUTTA
                                 Constitutional Writ Jurisdiction
                                         ORIGINAL SIDE
                                        WPO/1501/2023
                                       IA NO: GA/1/2025
                             M/S JAGRUTI COMPONICS P LTD AND ORS
                                              VS
                         THE KOLKATA MUNICIPAL CORPORATION AND ORS
BEFORE:
The Hon'ble JUSTICE SMITA DAS DE

Date : 25th July, 2025 Appearance:

Mr. Supratick Shayamal, Adv. Ms. Sonali Sengupta, Adv.

Ms. Nisha Das, Adv.

...for the petitioner. Mr. Alak Kumar Ghosh, Adv. Mr. Gopal Chandra Das, Adv.

Ms. Ananya Das, Adv.

... for the KMC.

Mr. Pantu Deb Roy, Adv.

Mr. Subrata Guha Biswas, Adv.

... for the State.

THE COURT:- Written notes of argument filed on behalf of the writ

petitioner and the Corporation filed in Court today be kept with the record.

Hearing is concluded. Judgment is reserved.

[SMITA DAS DE,J]

dg/

 
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