J. H. Industrial Corporation vs Vijendra Kumar Goel
2025 Latest Caselaw 559 Cal/2

Calcutta High Court

J. H. Industrial Corporation vs Vijendra Kumar Goel on 24 July, 2025

OD-11 & 12
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                               IA NO. GA/1/2023
                                       In
                                  EC/507/2016

                        J. H. INDUSTRIAL CORPORATION
                                      Vs
                            VIJENDRA KUMAR GOEL

                                        &

                                IA NO. GA/5/2025
                                        In
                                  EC/507/2016

                        J. H. INDUSTRIAL CORPORATION
                                      Vs
                            VIJENDRA KUMAR GOEL


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 24th July, 2025

Appearance:

Mr. Balarko Sen, Adv.

Mr. Subrata Bhattacharya, Adv.

...for the judgment-debtor

Mr. Rupsha Chakraborty, Adv.

...for the Receiver

The Court:- Learned Advocate for the judgment-debtor is present.

On prayer of the learned Advocate, the matter stands adjourned till

31st July, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)