Tilak Mehera And Ors vs Standard Chartered Bank
2025 Latest Caselaw 548 Cal/2

Calcutta High Court

Tilak Mehera And Ors vs Standard Chartered Bank on 23 July, 2025

OD-5
                            ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                                 IA NO. GA/3/2024
                                   In EC/76/2021

                            TILAK MEHERA AND ORS.
                                      Vs
                          STANDARD CHARTERED BANK
                                   AND ANR.
     BEFORE:
     The Hon'ble JUSTICE APURBA SINHA RAY
     Date : 23th July, 2025.

                                                                        Appearance:
                                                            Mr. Tanay Agarwal, Adv.
                                                           Mr. Deepak Kriplani, Adv.
                                                        Ms. Sreeja Chakraborty, Adv.
                                                      Ms. Swati Bhattacharyya, Adv.
                                                 For the judgment debtor nos. 1 & 2.

                                                               Ms. Susrea Mitra, Adv.
                                                           Ms. Bhawna Tekriwal, Adv.
                                           For the petitioner award-holder no.1 in EC
                                            76/proforma respondent no.3 in EC 334.

Mr. Sushovit Dutt Majumder, Adv.

Mr. Altamash Alim, Adv.

Ms. Rajeshwari Prasad, Adv. For the Award-holder Nos. 2 to 6 in proforma defendant/respondent nos. 4 to 8.

The Court:- Let the matter appear on 11 th August, 2025.

(APURBA SINHA RAY, J.)

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