Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited
2025 Latest Caselaw 529 Cal/2

Calcutta High Court

Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited on 22 July, 2025

OD-4
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                     EC/189/2023

            CONTEMPORARY BROKERS PRIVATE LIMITED AND ANR.
                                VS
                  WILLIAMSON MAGOR AND CO. LIMITED


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 22nd July, 2025

Appearance:

Mr. Deepan Kumar Sarkar, Adv. Mr. Raunak Das Sharma, Adv.

Ms. S. Bhowmik, Adv.

...for the award-holders

Mr. Ritoban Sarkar, Adv.

Mr. Barnik Ghosh, Adv.

...for the judgment-debtor

The Court:- Learned Advocate for the parties are present.

In terms of Order dated 24th June, 2025, Rs.25 lakh to be paid to the

decree-holder. Thus, parties are granted liberty to take necessary

instructions.

Let this matter appear on 29th July, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)