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Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd. And Ors
2025 Latest Caselaw 528 Cal/2

Citation : 2025 Latest Caselaw 528 Cal/2
Judgement Date : 22 July, 2025

Calcutta High Court

Sidhant Udyog Pvt Ltd vs Supreme Wood Products Pvt Ltd. And Ors on 22 July, 2025

OD- 8
                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                   EC/15/2025

                        SIDHANT UDYOG PVT LTD
                                 VS
                SUPREME WOOD PRODUCTS PVT LTD. AND ORS.

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 22nd July, 2025.

APPEARANCE:

Mr. Debdut Mukherjee, Adv.

Ms. Jaita Ghosh, Adv.

...for the judgment debtors.

The Court : Learned Advocate for the decree holder and learned Advocate

for the judgment debtors are present.

Let a copy of this application be served upon the learned Advocate for

the judgment debtors for taking necessary instructions.

Let this matter appear on 5th August, 2025.

(BISWAROOP CHOWDHURY, J.)

KB AR(CR)

 
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