National Insurance Company Limited vs Sethia Oil Industries Limited And Anr
2025 Latest Caselaw 448 Cal/2

Calcutta High Court

National Insurance Company Limited vs Sethia Oil Industries Limited And Anr on 18 July, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OCD-3
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                          Commercial Appellate Division
                                ORIGINAL SIDE


                                APD/1/2020
                    IA NO: GA/2/2020(Old No:GA/262/2020)

                   NATIONAL INSURANCE COMPANY LIMITED
                                    VS
                  SETHIA OIL INDUSTRIES LIMITED AND ANR.

   BEFORE:
   The Hon'ble JUSTICE ARIJIT BANERJEE
                   AND
   The Hon'ble JUSTICE RAI CHATTOPADHYAY
   Date : 18th July, 2025.
                                                                         Appearance:
                                                      Mr. Malay Kr. Ghosh, Sr. Adv.
                                                           Mr. Soumyen Dutta, Adv.
                                                         Ms. Dolon Das Gupta, Adv.
                                                                  ..for the appellant

                                                             Mr. Sakya Sen, Sr. Adv.
                                                          Mr. Rudrajit Sarkar, Adv.
                                                        Mr. Jai Kumar Surana, Adv.
                                                         Ms. Vanshika Newar, Adv.
                                                          Mr. Abhimanyu Roy, Adv.
                                                            ..for the respondent no.1


                              Dictated by Arijit Banerjee, J.

The Court: Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(RAI CHATTOPADHYAY, J.)

sg./R.Bhar