I. G. E. (India) Private Limited vs Larica Infrastructure Limited
2025 Latest Caselaw 441 Cal/2

Calcutta High Court

I. G. E. (India) Private Limited vs Larica Infrastructure Limited on 17 July, 2025

OD-13 wt 14
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/281/2021

                       I. G. E. (INDIA) PRIVATE LIMITED
                                        VS
                      LARICA INFRASTRUCTURE LIMITED

                                       With

                                  EC/370/2023

                             I G E (INDIA) PVT LTD
                                       VS
                         LARICA INFRASTRUCTURE LTD


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY
    Date : 17th July, 2025

                                                                          Appearance:
                                                          Mr. Debdatta Sen, Sr. Adv.
                                                         Mr. Malay Kumar Seal, Adv.
                                                              ...for the decree-holder

                                                                 Mr. Rajib Mullick, Adv.
                                                               Ms. Ayantika Saha, Adv.
                                                                   ...for the respondent

The Court:- Learned Advocate for the decree-holder is present.

As the notice could not be served upon the judgment-debtor, let this

matter stands adjourned till 29th July, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)