Piyush Bhartia vs Arun Kumar Kedia
2025 Latest Caselaw 438 Cal/2

Calcutta High Court

Piyush Bhartia vs Arun Kumar Kedia on 17 July, 2025

OD-16
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  EC/33/2024

                                PIYUSH BHARTIA
                                      VS
                              ARUN KUMAR KEDIA

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 17th July, 2025 Appearance:

Mr. Aurin Chakraborty, Adv.

Mr. Jatan Monga, Adv.

...for decree-holder

Mr. A. Agarwalla, Adv.

Ms. Priyanka Garain, Adv.

...for judgment-debtor

The Court:- Learned Advocate for the decree-holder submits that

pursuant to the execution of the terms of settlement, part of the terms is

complied with and sometime be granted to comply the rest of the terms.

In the facts and circumstances, the matter stands adjourned till 6th

November, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)