Tci Finance Limited vs Godavari Commercial Services Private ...
2025 Latest Caselaw 435 Cal/2

Calcutta High Court

Tci Finance Limited vs Godavari Commercial Services Private ... on 17 July, 2025

OD-27

                    IN THE HIGH COURT AT CALCUTTA
                 ORIDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                EC/288/2020
                              IA NO: GA/1/2021

                      TCI FINANCE LIMITED
                               VS
      GODAVARI COMMERCIAL SERVICES PRIVATE LIMITED AND ORS.


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 17th July, 2025.

                                                                       APPEARANCE:
                                                                  Mr. Ankan Rai, Adv.
                                                              ...for the decree-holder

                                                                 Mr. S. Sen, Sr. Adv.
                                                              ...for judgment debtors.



      1.

Mr. Sen learned Advocate appearing for the judgment debtor prays

for time in this matter and the same is allowed.

2. The matter stands adjourned till 24 th July, 2025.

(BISWAROOP CHOWDHURY, J.)

gb.