Debonair Vanijya Pvt Ltd vs Mah Jabeen
2025 Latest Caselaw 406 Cal/2

Calcutta High Court

Debonair Vanijya Pvt Ltd vs Mah Jabeen on 15 July, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-7

                         IN THE HIGH COURT AT CALCUTTA
                             Election Petition Jurisdiction
                                    ORIGINAL SIDE

                                    EC/12/2025

                            DEBONAIR VANIJYA PVT LTD.
                                       VS
                                 MAH JABEEN


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 15th July, 2025.

Appearance:

Mr. Sankarsan Sarkar, Adv.

Mr. Shayak Mitra, Adv.

Mr. Mehboob Rahman, Adv.

...for the decree-holder

The Court:- Learned Counsel for the decree-holder submitted that

service on the judgment-debtor is yet to be complete. Let service be effected

on the judgment-debtor. The matter will appear in the list on 28th August,

2025 with liberty to mention.

(SUGATO MAJUMDAR, J.)

T .O. A.R.(C.R)