M/S. Cygnus Investents & Finance Pvt. ... vs Raja Chakraborty & Ors
2025 Latest Caselaw 370 Cal/2

Calcutta High Court

M/S. Cygnus Investents & Finance Pvt. ... vs Raja Chakraborty & Ors on 11 July, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

ODSL
                                    ORDER SHEET
                                     EC/110/2016
                           IN THE HIGH COURT AT CALCUTTA
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                    ORIGINAL SIDE


                   M/S. CYGNUS INVESTENTS & FINANCE PVT. LTD.
                                      VS
                           RAJA CHAKRABORTY & ORS.


  BEFORE:
  The Hon'ble JUSTICE SHAMPA SARKAR

Date: 11th July, 2025.

Appearance:

Mr. Meghnad Dutta, Adv.

Mr. Lalratan Mandal, Adv.

. . .for the decree holder.

Mr. Susanta Dutta, Adv.

Mr. Debraj De, Adv.

. . .for the judgment debtor.

The Court: The award debtor nos.1 and 2 have, surrendered before the Court.

Oath has been administered. They undertake to appear before the Court on the date

fixed for examination.

Mr. Susanta Dutta learned advocate appears on behalf of the award debtors.

Both the award debtor nos. 1 and 2 shall be present in Court for examination on 27 th

August, 2025 at 4 p.m.

Affidavit of assets shall be filed on behalf of the substituted award debtor no.3.

On such submission and undertaking, let the award debtor nos.1 and 2 be

released from the custody. Warrant of arrests stand discharged.

(SHAMPA SARKAR, J.)

Sp/