Raja Katra Pvt. Ltd vs Pranay Chand Mahatab And Ors
2025 Latest Caselaw 333 Cal/2

Calcutta High Court

Raja Katra Pvt. Ltd vs Pranay Chand Mahatab And Ors on 8 July, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-1


                              APO/165/2023
                         OLS NO. APOT/333/2023
                                    With
                               CS/184/1989
                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE


                        RAJA KATRA PVT. LTD.
                                -VS-
                   PRANAY CHAND MAHATAB AND ORS.


 BEFORE:
 The Hon'ble JUSTICE ARIJIT BANERJEE

 The Hon'ble JUSTICE RAI CHATTOPADHYAY
 Date : 8th July, 2025.

                                                                Appearance:
                                                Mr. Dhruba Ghosh, Sr. Adv.
                                                    Mr. Chayan Gupta, Adv.
                                               Mr. Anirudha Agarwalla, Adv.
                                                  Ms. Priyanka Garain, Adv.
                                                          ...for the appellant


                          Dictated by Arijit Banerjee, J.

The Court: On June 23, 2025, we had concluded the hearing of this

matter and had directed the matter to be listed under the heading "For

Orders" on July 14, 2025. However, since we needed some clarifications from

learned Counsel for the parties, we directed the matter to be listed today

under the heading "To be Mentioned". Accordingly, the matter has been

listed today.

Learned Counsel for the appellant appears virtually. Nobody appears for

the respondents.

Learned counsel for the appellant has clarified our query.

Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(RAI CHATTOPADHYAY, J.)

sg.