M/S Anupam Enterprises vs Besco Limited
2025 Latest Caselaw 330 Cal/2

Citation : 2025 Latest Caselaw 330 Cal/2
Judgement Date : 8 July, 2025

Calcutta High Court

M/S Anupam Enterprises vs Besco Limited on 8 July, 2025

OD-3
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                EC/328/2021
                              IA NO: GA/1/2022
                          M/S ANUPAM ENTERPRISES
                                      VS
                               BESCO LIMITED


     BEFORE:
     The Hon'ble JUSTICE BISWAROOP CHOWDHURY
     Date :8th July, 2025.

                                                                            Appearance:
                                                                 Ms. Kanchan Jaju, Adv.
                                                               Ms. Vanshika Lamba, Adv.
                                                                   ...for the Award Holder

                                                            Mr. Siddhartha Banerjee, Adv.
                                                              Mr. Debjani Sengupta, Adv.
                                                                   Mr. Rajib Mullick, Adv.
                                                                  Ms. Ayantika Saha, Adv.
                                                                   ...for the Award Debtor.


       1.

Learned Advocate appearing for the decree-holder and learned

Advocate appearing for the judgment debtor are present.

2. It is submitted by the learned Advocate for the judgment debtor that

an opportunity be granted to file opposition to the execution case

which will also include the point of maintainability. Such prayer is

allowed.

3. Let affidavit in opposition be filed by 22.7.2025. Reply, if any, be filed

by 29.7.2025.

4. Let this matter appear on 31.7.2025.

5. The earlier order dated 17th June, 2025 stands modified as mentioned

above.

(BISWAROOP CHOWDHURY, J.)