Aninda Saha And Anr vs Amal Saha And Ors
2025 Latest Caselaw 304 Cal/2

Calcutta High Court

Aninda Saha And Anr vs Amal Saha And Ors on 7 July, 2025

         ORDER                                                    O 15



                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                            CS/80/1996
                       ANINDA SAHA AND ANR.
                                 VS
                         AMAL SAHA AND ORS
               IA NO: GA/5/1997(Old No:GA/2506/1997),
       GA/7/1999(Old No:GA/2319/1999), GA/18/2024, GA/19/2024


BEFORE :
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 7th July, 2025.

Appearance:

Mr. Arik Banerjee, Adv.

Mr. Rajib Mullick, Adv.

Ms. Ayantika Saha, Adv.

...for the plaintiffs Mr. Rupak Ghosh, Adv.

Mr. Jayanta Sengupta, Adv.

Mr. Arnab Dutt, Adv.

Mrs. Labani Dey, Adv.

..for the defendant Nos. 3(a) to 3 (f)

The Court:- Learned Advocates for the decree-holder and learned

Advocate for the judgment debtor are present.

Learned Advocate for the judgment debtor prays for time to file affidavit-

in-opposition. Such prayer is allowed.

The affidavit-in-opposition be filed on or before 16 th July, 2025 subject to

the payment of cost of 200 Gms. on or before 14 th July, 2025. Reply, if any, be

filed 21st July, 2025.

Let this matter appear on 22nd July, 2025.

(BISWAROOP CHOWDHURY, J.)

JM