Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr
2025 Latest Caselaw 225 Cal/2

Calcutta High Court

Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr on 1 July, 2025

OD-23

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                           IA NO. GA/2/2023
                            In EC/193/2022
                  BALMER LAWRIE AND COMPANY LIMITED
                                   VS
                  RAVISHANKAR RAMCHANDRAN AND ANR

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 1st July, 2025.
                                                                     APPEARANCE:
                                                               Ms. Sonal Shah, Adv.
                                                                  Mr. K. Shah, Adv.
                                                               Ms. R. Banerjee, Adv.
                                                                  For decree-holder

                                                   Mr. Soymya Chakraborty, Sr. Adv.
                                                           Mr. Debashis Sinha, Adv.
                                                               Mr. Rishav Ray, Adv.
                                                              Mr. B. Bhowmik, Adv.
                                                              Mr. Arpan Majhi, Adv.
                                                             ...for judgment debtor.


       1.

Learned advocates for the parties are present.

2. On the submissions of the learned advocates, let this matter appear

on 2nd August, 2025.

(BISWAROOP CHOWDHURY, J.)

S.De