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Ekta Lohia Alias Ekta Tibrewala vs M/S. Stellar And Ors
2025 Latest Caselaw 222 Cal/2

Citation : 2025 Latest Caselaw 222 Cal/2
Judgement Date : 1 July, 2025

Calcutta High Court

Ekta Lohia Alias Ekta Tibrewala vs M/S. Stellar And Ors on 1 July, 2025

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-8

                                                             ORDER SHEET

                              IA GA. NO. 2 OF 2025
                                       IN
                               CS NO. 176 OF 2023
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                        EKTA LOHIA ALIAS EKTA TIBREWALA
                                       VS
                             M/S. STELLAR AND ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 1st July, 2025.

Appearance:

Ms. Priyanka Agarwal, Adv.(VC) For plaintiff/petitioner Mr. Ritoban Sarkar, Adv. Mr. Barnik Ghosh, Adv.

For defendants

The Court: This is an application for judgment on admission under the

provisions of Order XII Rule 6 of the Code of Civil Procedure, 1908 (in short CPC) filed

in a suit for recovery of money lent and advanced.

After hearing the parties, it appears that the matter can be more effectively

adjudicated after affording the defendants an opportunity to disclose their stand on

affidavit.

Let affidavit-in-opposition be filed by 18th July, 2025; reply, if any, be filed by

28th July, 2025.

Matter to appear in the monthly list of August 2025 under the heading

"Adjourned Motion".

(ARINDAM MUKHERJEE, J.)

Sb/

 
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