Dhancot Fibres Pvt Limited vs Manoj Uttamchand Zamad
2025 Latest Caselaw 950 Cal/2

Calcutta High Court

Dhancot Fibres Pvt Limited vs Manoj Uttamchand Zamad on 24 January, 2025

OCD-10
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                              CS-COM/415/2024
                            [OLD NO CS/185/2022]
                IA NO: GA/1/2022, GA/3/2023, GA-COM/6/2024

                         DHANCOT FIBRES PVT LIMITED
                                    VS
                          MANOJ UTTAMCHAND ZAMAD

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : January 24, 2025.

Appearance:

Mr. Ayan Dutta, Adv.

Mr. A.P. Gomes, Adv.

Ms. Debolina Dey, Adv.

...for the plaintiff

The Court: Mr. Ayan Dutta, learned Advocate, is appearing for the

plaintiff.

None appears on behalf of the defendant.

Counsel for the plaintiff has handed over the report issued by the

Deputy Registrar (Legal) wherein it reveals that the defendant has not filed

written statement till 9th January, 2025.

The plaintiff has filed an application being GA-COM/6/2024

praying for judgment upon admission.

Counsel for the plaintiff prays for time for taking appropriate

steps.

Accordingly, the case is adjourned.

Let the matter appear on 31st January, 2025.

(KRISHNA RAO, J.)

RS