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Agarwal Coal Corporation Pvt Ltd vs R K Commotrade Pvt Ltd And Ors
2025 Latest Caselaw 927 Cal/2

Citation : 2025 Latest Caselaw 927 Cal/2
Judgement Date : 21 January, 2025

Calcutta High Court

Agarwal Coal Corporation Pvt Ltd vs R K Commotrade Pvt Ltd And Ors on 21 January, 2025

OCD - 9
                                   ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                 ORIGINAL SIDE

                             IA NO. GA-COM/2/2024
                              [OLD NO. CS/85/2023]
                              In CS-COM/500/2024

                     AGARWAL COAL CORPORATION PVT LTD
                                   Vs
                      R K COMMOTRADE PVT LTD AND ORS

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : January 21, 2025.

Appearance:

Mr. Moti Sagar Tiwari, Adv.

Mr. Sailendra Kumar Tiwari, Adv.

Ms. Sweta Poddar, Adv.

...for the plaintiff

Mr. Rajarshi Dutta, Adv.

Mr. Vikas Baisya, Adv.

Mr. Aurin Chakraborty, Adv.

...for the defendants

The Court: Mr. Moti Sagar Tiwari, learned Counsel, is appearing

for the plaintiff.

Mr. Rajarshi Dutta, learned Counsel, is appearing for the

defendants.

The plaintiff has filed the present application being GA-

COM/2/2024 praying for judgment upon admission.

Counsel for the defendant has filed affidavit in opposition after

serving the copy to the learned Counsel for the plaintiff. Let the same be

kept with record.

Counsel for the plaintiff prays for time to file affidavit in reply.

Let affidavit in reply be filed within two weeks from date.

Let the matter appear on 18th February, 2025 for hearing of GA-

COM/2/2024 under the heading "Adjourned Motion".

(KRISHNA RAO, J.)

Sbghosh/gb

 
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