Efcalontie Up Private Limited vs Startrack Agency Private Limited
2025 Latest Caselaw 786 Cal/2

Calcutta High Court

Efcalontie Up Private Limited vs Startrack Agency Private Limited on 10 January, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD-6 & 7
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION


                                  EC/253/2023
                                      WITH
                                EC.COM/317/2024
                             IA NO: GA-COM/1/2024

                      EFCALONTIE UP PRIVATE LIMITED
                                   VS
                    STARTRACK AGENCY PRIVATE LIMITED

                                       WITH

                            EC-COM/317/2024
                       EFCALON TIE UP PRIVATE LTD
                                   VS
                    STARTRACK AGENCY PRIVATE LIMITED

  BEFORE:
  The Hon'ble JUSTICE SHAMPA SARKAR

Date : 10th January, 2025.

Appearance:

Mr. Suddhasatva Banerjee, Adv.

. . .for the award-holder.

Mr. Sakya Sen, Sr. Adv.

Ms. Zeeshan Haque, Adv.

Ms. Chunky Agarwal, Adv.

Mr. Ram Maroo, Adv.

. . .for the judgment-debtor.

The Court: Affidavit-in-opposition to each of the applications be filed within

one week from date; reply thereto, if any, be filed within one week thereafter. Let

the matter appear in the monthly list of February, 2025.

(SHAMPA SARKAR, J.)

sp/