Ashok Kumar Roy And Ors vs Prasenjit Ray And Ors
2025 Latest Caselaw 776 Cal/2

Calcutta High Court

Ashok Kumar Roy And Ors vs Prasenjit Ray And Ors on 9 January, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD 21,22,23
                             ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      CIVIL APPELLATE JURISDICTION
                              ORIGINAL SIDE

                            APO 59 of 2024 with
                            WPO 1248 OF 2022
                        ASHOK KUMAR ROY AND ORS
                                  Versus
                         PRASENJIT RAY AND ORS.

                         APOT 183 of 2024 with
                           IA GA 2 OF 2024
                       PRASENJIT RAY AND ORS.
                                Versus
               KOLKATA MUNICIPAL CORPORATION AND ORS.

                            APOT 218 of 2024 with
                              IA GA 1 OF 2024
                            BADAL ROY AND ANR.
                                   Versus
                          PRASENJIT RAY AND ORS.



   BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

AND The Hon'ble JUSTICE MD. SHABBAR RASHIDI Date : 9th January, 2025.

Appearance :

Mr. Bikash Ranjan Neogi,Adv Ms. Ananya Neogi, Adv.

Ms. Anushka Ghosh, Adv.

...for the appellant Mr. Alak Kr. Ghosh, Adv.

Mr. Swapan Kr. Debnath, Adv.

......For K.M.C.

The Court: Heard learned advocates for the respective parties.

Written notes of argument submitted on behalf of the Kolkata Municipal

Corporation be taken on record. Written notes of argument on behalf of the

appellant are already on record.

Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

TR/