Citation : 2025 Latest Caselaw 775 Cal/2
Judgement Date : 9 January, 2025
OD 21,22,23
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO 59 of 2024 with
WPO 1248 OF 2022
ASHOK KUMAR ROY AND ORS
Versus
PRASENJIT RAY AND ORS.
APOT 183 of 2024 with
IA GA 2 OF 2024
PRASENJIT RAY AND ORS.
Versus
KOLKATA MUNICIPAL CORPORATION AND ORS.
APOT 218 of 2024 with
IA GA 1 OF 2024
BADAL ROY AND ANR.
Versus
PRASENJIT RAY AND ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
AND The Hon'ble JUSTICE MD. SHABBAR RASHIDI Date : 9th January, 2025.
Appearance :
Mr. Bikash Ranjan Neogi,Adv Ms. Ananya Neogi, Adv.
Ms. Anushka Ghosh, Adv.
...for the appellant Mr. Alak Kr. Ghosh, Adv.
Mr. Swapan Kr. Debnath, Adv.
......For K.M.C.
The Court: Heard learned advocates for the respective parties.
Written notes of argument submitted on behalf of the Kolkata Municipal
Corporation be taken on record. Written notes of argument on behalf of the
appellant are already on record.
Hearing concluded. Judgment reserved.
(DEBANGSU BASAK, J.)
(MD. SHABBAR RASHIDI, J.)
TR/
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