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Rakesh Kumar Chaudhary vs Steel Authority Of India Limited
2025 Latest Caselaw 769 Cal/2

Citation : 2025 Latest Caselaw 769 Cal/2
Judgement Date : 8 January, 2025

Calcutta High Court

Rakesh Kumar Chaudhary vs Steel Authority Of India Limited on 8 January, 2025

Author: Shampa Sarkar
Bench: Shampa Sarkar
OCD 1


                               ORDER SHEET
                             AP-COM/1007/2024
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION

                         RAKESH KUMAR CHAUDHARY
                                    VS
                      STEEL AUTHORITY OF INDIA LIMITED,
                           DURGAPUR STEEL PLANT



    BEFORE:
    The Hon'ble JUSTICE SHAMPA SARKAR
    Date: 8th January, 2025.




                                                                          Appearance:
                                                           Mr. Sourojit Dasgupta, Adv.
                                                         Mr. Soumik Chakraborty, Adv.
                                                                    ...for the petitioner

                                                    Mr. Lakshmi Kumar Gupta, Sr. Adv.
                                                           Mr. Lakshmi Kanta Pal, Adv.
                                                                   ...for the respondent

The Court: Parties are at liberty to file a short note within a week. Hearing

is concluded. The matter is reserved for judgment.

(SHAMPA SARKAR, J.) B.Pal

 
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