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Anr vs Suvra Kumar Dey And Ors
2025 Latest Caselaw 744 Cal/2

Citation : 2025 Latest Caselaw 744 Cal/2
Judgement Date : 7 January, 2025

Calcutta High Court

Anr vs Suvra Kumar Dey And Ors on 7 January, 2025

Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
OD-1
                            APOT/384/2024
                                WITH
                            RVWO/15/2024
                             WPO/37/2017

                IN THE HIGH COURT AT CALCUTTA
                 CIVIL APPELLATE JURISDICTION
                         ORIGINAL SIDE


                                  WEST BENGAL TRANSPORT
                                  CORPORATION LIMITED AND
                                  ANR.

                                              -VERSUS-

                                  SUVRA KUMAR DEY AND ORS.

BEFORE:
The Hon'ble JUSTICE TAPABRATA CHAKRABORTY
The Hon'ble PARTHA SARATHI CHATTERJEE
Date : 7th January, 2025.

                                                                 Appearance:
                                                 Mr. Mainak Ganguly, Adv.
                                            Mr. Niladri Bhattacharjee, Adv.
                                               Ms. Deblina Chattaraj, Adv.
                                                         ...for the appellant.

                                          Mr. Bhaskar Prasad Vaisya, Adv.
                                              Mr. Nilay Baran Mondal, Adv.
                                                            ...for the State.

                                          Mr. Suvra Kumar Dey, (in person)
                                                    ...the respondent no.1.

The Court :- Learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(TAPABRATA CHAKRABORTY, J.)

(PARTHA SARATHI CHATTERJEE, J.)

A/s.

 
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