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Sri Rani Sati Abasan Private Limited vs Ambootia Tea Exports Private Limited ...
2025 Latest Caselaw 704 Cal/2

Citation : 2025 Latest Caselaw 704 Cal/2
Judgement Date : 3 January, 2025

Calcutta High Court

Sri Rani Sati Abasan Private Limited vs Ambootia Tea Exports Private Limited ... on 3 January, 2025

OCD-6
                                   ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION
                             ORIGINAL SIDE

                           IA No. GA-COM/3/2024
                            [Old No. CS/300/2022]
                             In CS-COM/450/2024

              SRI RANI SATI ABASAN PRIVATE LIMITED
                               -VS-
          AMBOOTIA TEA EXPORTS PRIVATE LIMITED AND ORS.

  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : January 3, 2025.

Appearance :

Mr. Debraj Shau, Adv.

Mr. Bhaskar Dwivedi, Adv.

Ms. Labanyasree Sinha, Adv.

...for the plaintiff

Mr. Debdatta Saha, Adv.

Mr. Diprav Deb, Adv.

...for the defendants

The Court: Mr. Debraj Shau, learned advocate, is appearing for

the plaintiff.

Mr. Debdatta Saha, learned advocate, is appearing for the

defendants.

The plaintiff has filed an application being GA-COM/3/2024

praying for judgment upon admission.

The defendants have filed an application being GA-COM/4/2024

praying for rejection of plaint.

Counsel for the plaintiff has filed affidavit in reply in connection

with GA-COM/3/2024. Let the same be kept with record.

It is found from the record that by an order dated 17th December,

2024 this Court has already passed an order in GA-COM/4/2024 directing

the matter to appear on 28th January, 2025.

Let GA-COM/3/2024 along with GA-COM/4/2024 in CS-

COM/450/2024 be listed on 28th January, 2025.

(KRISHNA RAO, J.)

sp3

 
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