Amalgamated Fuels Ltd vs Helen Alexina Rodgers Martin And Ors
2025 Latest Caselaw 1315 Cal/2

Calcutta High Court

Amalgamated Fuels Ltd vs Helen Alexina Rodgers Martin And Ors on 27 February, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

ORDER SHEET
                                                                                OD-1

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION


                               IA No. GA/4/2021
                                       In
                                  CS/14/2021

                        AMALGAMATED FUELS LTD.
                                VERSUS
                 HELEN ALEXINA RODGERS MARTIN AND ORS.


  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 27th February, 2025.

Appearance:

Mr. Avinash Kankani, Adv. Mr. Sarosij Dasgupta, Adv. Mr. Suman Majumdar, Adv.

For the plaintiff.

Mr. Shayak Chakraborty, Adv. Mr. Anirudhya Dutta, Adv. For the defendant nos. 2 & 3.

The Court :- At the time of preparing the judgment, certain

clarifications were necessary. The matter is brought into the list. Parties have

clarified the position.

The hearing of the matter is concluded.

List this matter on 6th March, 2025 under the heading "For

Judgment".

(ARINDAM MUKHERJEE, J.)

snn.