(In Liqn.) vs Brindabon Mandal And Ors -Vs- Asansol
2025 Latest Caselaw 1208 Cal/2

Calcutta High Court

(In Liqn.) vs Brindabon Mandal And Ors -Vs- Asansol on 13 February, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD- 22
                              IN THE HIGH COURT AT CALCUTTA
                                     Original Jurisdiction
                                       ORIGINAL SIDE


                                IA NO. CA/123/2024
                                 In BIFR/510/1992
                    RE: MINING & ALLIED MACHINERY CORPN.LTD.
                                      (IN LIQN.)
                                          Vs
                    BRINDABON MANDAL AND ORS -VS- ASANSOL
                                DURGAPUR AND ANR

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 13th February, 2025.

Appearance:

Mr. Sharanya Chatterjee, Adv.

..for ADDA

Mr. Gautam Chakraborty, Adv. Mr. Kartik Kumar Roy, Adv.

..for contract labour.

Ms. Smita Das De,Adv.

...for O/L

Mr. Joy Saha,Sr. Adv.

Mr. S. Ghosh,Adv.

...for SBI.

The Court:- Heard in part.

Mr. Chakraborty, learned Advocate craves leave to file short compilation of

documents with notes of argument.

Liberty is given.

Let the matter appear in the on 27th March, 2025.

Copy of the notes of argument with compilation of Judgments shall be

served on adversaries apriori.

(SUGATO MAJUMDAR, J.)

D.Ghosh AR(CR)