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In The Goods Of: Pranati Ghosal vs Nirmalya Kumar Ghosal -Vs- Prakriti ...
2025 Latest Caselaw 1153 Cal/2

Citation : 2025 Latest Caselaw 1153 Cal/2
Judgement Date : 6 February, 2025

Calcutta High Court

In The Goods Of: Pranati Ghosal vs Nirmalya Kumar Ghosal -Vs- Prakriti ... on 6 February, 2025

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-20

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                      TS/22/2017
    IA NO: GA/2/2017(Old No:GA/3190/2017), GA/3/2017(Old No:GA/3759/2017), GA/5/2018(Old
                            No:GA/104/2018), GA/7/2021, GA/9/2024

                IN THE GOODS OF: PRANATI GHOSAL, DECEASED -AND
                                      VS
                 NIRMALYA KUMAR GHOSAL -VS- PRAKRITI MALHOTRA

BEFORE: The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 6th February, 2025.

                                                                                 Appearance:
                                                        Mr. Reetobroto Kumar Mitra, Sr. Adv.
                                                                    Mr. Rudrajit Sarkar, Adv.
                                                                 Mr. Debangshu Dinda, Adv.
                                                                           For the plaintiff...

                                                                  Mr. Soumabho Ghosh, Adv.
                                                                      Ms. Ashika Daga, Adv.
                                                                      Ms. Shreya Basu, Adv.
                                                                       For the respondent.....

The Court:- The Will is produced before this Court. Let the same be kept

in the records till the Judgment is delivered.

Argument is concluded. The matter is reserved for Judgment.

(SUGATO MAJUMDAR, J.)

Arsad, AR(CR)

 
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