Namita Bhattacharjee And Ors vs Atk Manor Developers Llp And Anr
2025 Latest Caselaw 3627 Cal/2

Calcutta High Court

Namita Bhattacharjee And Ors vs Atk Manor Developers Llp And Anr on 23 December, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

   ORDER                                                        OC - 40 & 41
                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                              ORIGINAL SIDE


                            AP-COM/359/2024
                        [Old case no. AP/542/2023]
                     NAMITA BHATTACHARJEE AND ORS
                                     VS
                   ATK MANOR DEVELOPERS LLP AND ANR

                                     WITH

                            AP-COM/607/2024
                     NAMITA BHATTACHARJEE AND ORS
                                  VS
                   ATK MANOR DEVELOPERS LLP AND ANR



BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR
Date: 23rd December, 2025.
                                                                   Appearance:-
                                            Mr. Shounak Mukhopadhyay, Advocate
                                                         Manisha Das, Advocate
                                                      ... for the respondent No.2.

The Court:- Hearing of this matter was concluded sometime in April

2025. Written notes of argument have been filed.

Let the matter be reserved for judgment.

(SHAMPA SARKAR, J.)

S. Kumar