T. E. Thomson And Company Limited vs Rajshri Productions Private Limited
2025 Latest Caselaw 3619 Cal/2

Calcutta High Court

T. E. Thomson And Company Limited vs Rajshri Productions Private Limited on 22 December, 2025

ORDER SHEET                                                          OD-3


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                   EC/6/2025

                    T. E. THOMSON AND COMPANY LIMITED
                                    VS
                   RAJSHRI PRODUCTIONS PRIVATE LIMITED


     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
     Date: 22nd December, 2025.
                                                                           Appearance:
                                                                Mr. Dwipraj Basu, Adv.
                                                           Mr. Rittick Chowdhury, Adv.
                                                               ...For the Decree-holder
                                                                Mr. A.P Agarwalla, Adv.
                                                                  ...For the Respondent

The Court :- The learned Advocate representing the judgment debtor has

filed an affidavit of assets in compliance with the earlier direction of this Court.

Let the same be kept on record.

A copy of the affidavit of assets be served upon the learned Advocate

representing the decree-holder.

The next date be fixed on 13th January, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM