India Media Services Pvt Ltd vs Sbpl Infrastructure Ltd
2025 Latest Caselaw 3591 Cal/2

Calcutta High Court

India Media Services Pvt Ltd vs Sbpl Infrastructure Ltd on 19 December, 2025

OD-6
                       IN THE HIGH COURT AT CALCUTTA
                              Commercial Division
                                ORIGINAL SIDE

                                 RVWO/43/2025
                             IA NO: GA-COM/1/2025

                        INDIA MEDIA SERVICES PVT LTD
                                     VS
                          SBPL INFRASTRUCTURE LTD



  BEFORE:
  The Hon'ble JUSTICE AJAY KUMAR GUPTA

Date : 19th December, 2025.

Appearance:

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Jishnu Chowdhury, Sr. Adv.

Md. G. Khaitan, Adv.

Mr. Ratul Das, Adv.

Mr. S.Choudhuri, Adv.

Ms. S. Agarwal, Adv.

...for the SBPL Infrstructure Ltd..

Mr. Krishnaraj Thakker, Sr. Adv. ...for India Media Services Pvt. Ltd.

The Court:- Learned Counsel appearing on behalf of the SBPL

Infrastructure Ltd./award-holder prayed for time to file affidavit-in-opposition in

respect of review application.

Prayer is allowed.

Let the opposition be filed within two weeks after the ensuing Christmas

vacation; reply thereto, if any, be filed within one week thereafter.

The matter will appear in the list on 4th February, 2026.

Learned senior Counsel appearing on behalf of India Media Services Pvt.

Ltd. prays for stay of operation of the execution of the judgment and order

passed by this Court on 24th September, 2025.

Such prayer is considered and rejected.

(AJAY KUMAR GUPTA, J.)

S.Seal