Sales Tax Officer Barasat Charge And Ors vs Sanjay Sur And Anr
2025 Latest Caselaw 3544 Cal/2

Calcutta High Court

Sales Tax Officer Barasat Charge And Ors vs Sanjay Sur And Anr on 17 December, 2025

Author: Kausik Chanda

Bench: Kausik Chanda

OD-1
                                  ORDER SHEET

                                    RVWO/5/2024
                                  IA NO: GA/2/2024

                          IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction
                                   ORIGINAL SIDE


                   SALES TAX OFFICER BARASAT CHARGE AND ORS.
                                       Vs
                              SANJAY SUR AND ANR.

      BEFORE:
      The Hon'ble JUSTICE KAUSIK CHANDA
      Date : 17th December, 2025
                                                                                Appearance:
                                                                 Md. T.M. Siddiqui, Sr. Adv.
                                                               Mr. Tanoy Chakraborty, Adv.
                                                                    Mr. Saptak Sanyal, Adv.
                                                                         ...for the petitioners

                                                                Mr. Prabhat Kr. Singh, Adv.
                                                               Mr. Prashant Kr. Singh, Adv.
                                                                     ...for the respondents

The Court: Heard the parties.

Hearing is concluded.

Judgment is reserved.

(KAUSIK CHANDA, J.)

sg.