M/S. Dunlop India Limited vs Salasar Towers Pvt. Ltd
2025 Latest Caselaw 3539 Cal/2

Calcutta High Court

M/S. Dunlop India Limited vs Salasar Towers Pvt. Ltd on 17 December, 2025

OD-1 to 3
                      IN THE HIGH COURT AT CALCUTTA
                           ORIGINAL JURISDICTION
                              ORIGINAL SIDE

                  IA NO.CA/61/2019 (OLD NO.CA/199/2019)
                               CP/233/2008
                            IN THE MATTER OF
                        M/S. DUNLOP INDIA LIMITED
                                   AND
                        SALASAR TOWERS PVT. LTD.
                                 VERSUS
             THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA

                            IA NO. CA/83/2021
                                     In
                               CP/233/2008
                            IN THE MATTER OF
                       M/S. DUNLOP INDIA LIMITED
                                   -AND
                        M/S. E. V. MATHAI & SONS.
                                 VERSUS
             THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA

                            IA NO. CA/386/2024
                                     In
                                CP/233/2008
                             IN THE MATTER OF
                        M/S. DUNLOP INDIA LIMITED
                                   -AND
                       EYELID MERCANTILES PVT. LTD.
                                  VERSUS
     THE OFFICIAL LIQUIDATOR, HON'BLE HIGH COURT AT CALCUTTA & ANR.


BEFORE :
THE HON'BLE JUSTICE RAJA BASU CHOWDHURY
Date: 17th December, 2025

                                                                   Appearance :
                                                          Mr. Anirban Ray, Sr. Adv.
                                                            Mr. Rupak Ghosh, Adv.
                                                           Mr. Siddharth Dey, Adv.
                                                           Mr. Asutosh Singh, Adv.

                                                    Mr. Ratnanko Banerji, Sr. Adv.
                                                  Mr. Soumya Mazumder, Sr. Adv.
                                                  Mr. Jishnu Chowdhury, Sr. Adv.
                                                           Mr. Ritoban Sarkar, Adv.
                                                            Mr. Sounak Mitra, Adv.
                                                  Mr. Zulfiquar-ali-al-Quaderi, Adv.
                                                           Ms. Akshita Bohra, Adv.

                                                             Mr. Tilak Bose, Sr. Adv.
                                                      Mr. Tanushree Dasgupta, Adv.
                                           2




1.

Written notes of arguments filed by the applicants in CA/83/2021 and

CA/61/2019 filed in Court today be taken on record.

2. Hearing concluded. Judgment is reserved.

(RAJA BASU CHOWDHURY, J.)

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