Jatia Estates Ltd vs Nirwan Finvest Pvt Ltd
2025 Latest Caselaw 3526 Cal/2

Calcutta High Court

Jatia Estates Ltd vs Nirwan Finvest Pvt Ltd on 17 December, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

O-76
                       IN THE HIGH COURT AT CALCUTTA
                         CIVIL APPELLATE JURISDICTION
                                ORIGINAL SIDE


                               APOT/98/2025
                                   WITH
                          CS/185/2024 APD/5/2025
                               OCOT/3/2025
                             IA NO: GA/1/2025

                             JATIA ESTATES LTD
                                     VS
                          NIRWAN FINVEST PVT LTD

BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
                   AND
The Hon'ble JUSTICE MD. SHABBAR RASHIDI
Date :December 17, 2025.


                                                                        Appearance:
                                                                 Mr. Tilak Bose, Sr. Adv.
                                                                 Mr. Arindam Guha, Adv.
                                                                    Ms. Shalini Dey, Adv.
                                                                     ...for the appellants.

                                                          Mr. Surajit Nath Mitra, Sr. Adv.
                                                           Mr. Shyamal Sarkar, Sr. Adv.
                                                                Mr. R. A. Agarwala, Adv.
                                                                 Mr. Kumar Gupta, Adv.
                                                                    Mr. Viraj Gupta, Adv.
                                                                  Ms. Nibedita Pal, Adv.
                                                      Mr. Ananda Gopal Mukherjee, Adv.
                                                                    Ms. Sonam Ray, Adv.
                                                                    Ms. N. Khatoon, Adv.
                                                                    ...for the respondent.

The Court: Court is informed that there are in aggregate four appeals

emanating out of the same impugned judgment and order.

Court is also informed that two of the appeals are scheduled to appear in

the monthly list of January, 2026.

In such circumstances, APOT/98/2025 and APD/5/2025 along with

their connected applications be placed in the monthly list of the January,

2026.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

KB AR (CR)